Citation : 2023 Latest Caselaw 4058 Jhar
Judgement Date : 18 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 430 of 2003
Sudhpati Khan ... ... ... ... Appellant
Versus
The State of Jharkhand ... ... ... Respondent
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
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For the Appellant: None
For the State: None
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20/Dated: 18.10.2023
This matter is listed for further hearing today in "To Be
Mentioned" category.
None appears for the parties.
Judgment pronounced as per separate sheets.
(Sanjaya Kumar Mishra, C.J.)
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