Citation : 2023 Latest Caselaw 3969 Jhar
Judgement Date : 13 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 140 of 2020
M/s BMC Metal Cast Ltd. ......Appellant
Versus
Jharkhand Urja Vikas Nigam Limited and others ... Respondents
With
LPA No. 143 of 2020
M/s BMC Metal Cast Ltd. ......Appellant
Versus
Jharkhand Urja Vikas Nigam Limited and others ... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellant : Mr. M.S. Mittal, Senior Advocate : Mr. Aditya Khandelwal, Advocate For the Respondents : Mr. Mrinal Kanti Roy, Advocate : Mr. Mukesh Kumar Sinha, Advocate
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Order No. 21/ Dated: 13th October 2023
Judgment is pronounced in the open Court.
2. LPA No. 140 of 2020 is allowed and LPA No. 143 of 2020 is partly allowed in terms of the judgment.
3. Let the signed judgment be kept in the original file.
(Shree Chandrashekhar, J.)
(Anubha Rawat Choudhary, J.) Saurav/Pankaj-
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