Citation : 2023 Latest Caselaw 3910 Jhar
Judgement Date : 11 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Appeal (DB) No. 1047 of 2023
Laxman Doraiburu @ Laxman Deraiburu --- --- Appellant
Versus
The State of Jharkhand --- --- Respondent
.......
CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE NAVNEET KUMAR
For the Appellant : Mr. Ashok Kumar Sinha, Advocate For the State : Mr. Vishwanath Roy, A.P.P.
Order No.03/ Dated 11th October, 2023
Learned A.P.P. representing the State has sought for time to file objection in view of the judgment rendered by the Hon'ble Supreme Court in the case of Somesh Chaurasia Vrs. State of M.P. & Anr. reported in 2021 SCC OnLine SC 480.
Let him file the objection on or before the next date. List this case on 22.11.2023.
(Sujit Narayan Prasad, J.)
(Navneet Kumar, J.)
A.Mohanty
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