Dilip Singh vs State Of Jharkhand And Others
2023 Latest Caselaw 4242 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               L.P.A. No. 355 of 2021

Dilip Singh                                          ...     ...          Appellant
                                        Versus
State of Jharkhand and others                        ...     ...        Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. V. P. Singh, Sr. Advocate Mrs. Bandakan Kumari Sinha, Advocate For the State : Mr. Sreenu Garapati, S.C.-III For the Resp. No. 5 : Mr. Kaushik Sarkhel, Advocate

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th Order No. 13/Dated: 9 November 2023

Heard the learned counsels for the parties.

2. Judgment reserved.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Binit/Mukul