Citation : 2023 Latest Caselaw 4192 Jhar
Judgement Date : 7 November, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 5288 of 2022
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR For the Petitioner : Mr. Saurabh Shekhar, Advocate For the Respondents : Ms. Archna Kumari, A.C. to A.A.G.-V
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04/07.11.2023 Heard learned counsel for the parties for a while.
Before proceeding further, learned counsel for the petitioner
is directed to file supplementary affidavit bringing on record a copy
of judgment of the learned trial court by which the petitioner has
been convicted.
Put up this case under the heading "For Admission" on
19.12.2023.
(Rajesh Shankar, J.) Ritesh
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