Citation : 2023 Latest Caselaw 4162 Jhar
Judgement Date : 6 November, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 62 of 2023
Rajkishore Choudhary represented through General Power of Attorney
Holder Bhupnath Mahto ...... Appellant
Versus
Mewalal Choudhary & Ors. ......Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellant : Mr. Birendra Kumar, Advocate For the Respondents : Mr. Ayush Aditya, Advocate .....
Order No.04/ Dated:06.11.2023 Arising out of the same judgment, Second Appeal No. 99 of 2023 is also pending. In the interest of justice, both are tagged together for hearing.
(Pradeep Kumar Srivastava, J.) R.K/
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