Nishant Singh @ Kumar Nishant vs The State Of Jharkhand & Others
2023 Latest Caselaw 4136 Jhar

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       (Criminal Writ Jurisdiction)
                  W.P. (Cr.) (DB) No. 551 of 2023
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Nishant Singh @ Kumar Nishant .... .... .... Petitioner Versus The State of Jharkhand & Others .... .... .... Respondents

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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioner : Mr. Vishal Kumar Trivedi, Advocate For the Respondent-State : Mr. Aditya Raman, A.C. to Mr. Manoj Kumar, G.A.-III.

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Order No.06/ Dated: 2nd November, 2023 Heard, Mr. Vishal Kumar Trivedi, the learned counsel for the petitioner and Mr. Aditya Raman, A.C. to Mr. Manoj Kumar, G.A.-III, the learned State counsel.

Judgment reserved.

(Shree Chandrashekhar, J.)

(Pradeep Kumar Srivastava, J.) Sunil-Pappu/