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Jadu Sao vs The State Of Jharkhand
2023 Latest Caselaw 2042 Jhar

Citation : 2023 Latest Caselaw 2042 Jhar
Judgement Date : 10 May, 2023

Jharkhand High Court
Jadu Sao vs The State Of Jharkhand on 10 May, 2023
IN THE       HIGH COURT OF JHARKHAND AT RANCHI
                    Cr. Revision No. 530 of 2009
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Jadu Sao ...... .... Petitioner Versus The State of Jharkhand ..... .... Opp. Party

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CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Mr. P. K. Mukhopadhyay, Advocate For the State : Mr. Arup kr. Dey, A.P.P

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05/ Dated 10.05.2023

The judgment in Cr. Appeal No. 214/2004 vide order dated 05.05.2009 which is the impugned before this Court has passed by the undersigned in the capacity of Sessions Judge, Dhanbad.

Let this revision application go out of my list and be listed before appropriate Bench after the permission of Hon'ble the Chief Justice.

BS/                                                      (Ambuj Nath, J.)
 

 
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