Mantu Turi vs The State Of Jharkhand & Anr
2023 Latest Caselaw 2021 Jhar

IN THE       HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. Revision No. 346 of 2009
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1. Mantu Turi

2. Paltan Turi

3. Anil Turi

4. Ganesh Murmu ...... .... Petitioners Versus The State of Jharkhand & Anr. ..... .... Opp. Parties

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CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioners : Mr. Ayush Aditya, Advocate For the State : Mr. Arup Kr. Dey, A.P.P

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05/ Dated 09.05.2023

From perusal of the record, it appears that the impugned judgment dated 13.02.2009 in Cr. Appeal No. 282/2008 was passed by the undersigned in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list so as to be placed before the appropriate Bench after taking the permission of Hon'ble the Chief Justice.

BS/                                                      (Ambuj Nath, J.)