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Unknown vs 5/04.05.2023 Mr. Vikash Kumar
2023 Latest Caselaw 1939 Jhar

Citation : 2023 Latest Caselaw 1939 Jhar
Judgement Date : 4 May, 2023

Jharkhand High Court
Unknown vs 5/04.05.2023 Mr. Vikash Kumar on 4 May, 2023
                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No. 1644 of 2023
                                          -----

CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

05/04.05.2023 Mr. Vikash Kumar, learned C.G.C appearing on behalf of the respondent

Nos. 1 & 2, submits that the present case appears to be covered by the

judgement rendered by this Court in W.P.(C) No. 1211/2021. He however prays

for an adjournment to produce a copy of the said judgment.

Considering the said prayer, put up this case on 13.06.2023 under the

same heading.

   Satish/-                                                       (RAJESH SHANKAR, J)
 

 
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