Citation : 2023 Latest Caselaw 1885 Jhar
Judgement Date : 2 May, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Commercial Appellate Jurisdiction)
Commercial Appeal No. 3 of 2023
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M/s Somdutt Builders (P) Ltd.- Shrinet & Shandilya Construction Pvt. Ltd. (JV) ... Appellant
Versus The Principal Secretary, Government of Jharkhand, Road Construction Department, Ranchi & Ors. ... Respondents CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
For the Appellant : Mr. Arpan Mishra, Advocate For the Respondents : Mr. Ashutosh Anand, AAG-III
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Order No. 4 /Dated: 2nd May 2023
Mr. Arpan Mishra, the learned counsel for the appellant states that order dated 6th April 2023 has been complied with by the appellant and an affidavit has been filed in compliance thereof.
Mr. Ashutosh Anand, the learned AAG-III appears on behalf of the respondents.
For preparing short synopsis, list of dates and producing compilation of judgments, if any, Mr. Arpan Mishra, the learned counsel for the appellant is seeking adjournment.
On his request, post this matter on 9 th May 2023 under the heading "Final Disposal".
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) Amit
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