Irin Parvin And Others vs State Of Jharkhand And Others
2023 Latest Caselaw 1414 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P. (C) No. 4231 of 2013

                 Irin Parvin and others                    ...    ...     Petitioners
                                          Versus
                 State of Jharkhand and others ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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12/29.03.2023 Learned counsel appearing for the petitioner submits that Mr. Sudarshan Srivastava, Advocate has been engaged to argue the present case. Learned counsel prays for time to brief the aforesaid Advocate.

2. Learned counsel for the respondents Ms. Priti Priyamvada submits that the case is otherwise ready for final disposal.

3. Considering the aforesaid submission, post this case under the heading for 'Final disposal' on 10.05.2023.

4. Counsel for the parties are directed to file short synopsis of the case, list of dates and the judgment which they seek to rely upon much prior to the next date of listing.

(Anubha Rawat Choudhary, J.) Binit