Pradeep Kumar Lal And Others vs Sharwan Kumar Gupta And Others
2023 Latest Caselaw 1382 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  L.P.A. No. 422 of 2022

         Pradeep Kumar Lal and others ...   ...   ...   Appellants
                                 Versus
         Sharwan Kumar Gupta and others ...         ...   Respondents
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         CORAM:       SRI SANJAYA KUMAR MISHRA, C.J.
                            SRI ANANDA SEN, J.

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For the Appellants: Mr. Rahul Kumar Gupta, Advocate

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03/Dated: 28.03.2023

In view of the judgment passed in the case of Subal Paul Vs.

Malina Paul & Another, (2003) 10 SCC 361, respondents are

required to be heard on the question of maintainability. Hence, let an

advance copy of the brief be served upon Mr. T.N. Jha, learned

counsel for the respondents-appellants, who appeared before the

learned Single Judge in the Miscellaneous Appeal.

Let the name of Mr. T.N. Jha, learned counsel, be reflected in

the cause list on behalf of the respondents henceforth.

List this case along with L.P.A. No. 472 of 2022 on 06.04.2023.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) APK/VK