Citation : 2023 Latest Caselaw 1359 Jhar
Judgement Date : 27 March, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 341 of 2014
With
I.A. No. 5954 of 2022
1.Harun Mian
2. Ishaque Mian ... ... Petitioners
Versus
State of Jharkhand and others ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioners : Mrs. J. Mazumdar, Advocate For the Respondents : Mr. Aman Kumar, A.C. to G.P. I
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18/27.03.2023 Learned counsel for the parties are present.
2. I.A. No. 5954 of 2022 has been filed for fixing an early date of hearing of the present case.
3. Considering the prayer made and with the consent of the learned counsel for the parties, post this case for Final Disposal on 13.04.2023.
4. I.A. No. 5954 of 2022 is closed.
5. The counsel for the parties are directed to file short synopsis of case, list of dates and judgment which they seek to rely upon much prior to the next date of listing.
(Anubha Rawat Choudhary, J.) Binit
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