Vijay Kumar vs The State Of Jharkhand
2023 Latest Caselaw 1356 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr.M.P. No. 1296 of 2011

         1. Vijay Kumar
         2. Sumantri Devi
         3. Ajay Kumar
         4. Tej Kumar                            ....   ...Petitioners
                                     Versus
         The State of Jharkhand
                                                         ...Opp. Party

         CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
                                 ------

For the Petitioners: Mr. Ajay Kr. Sah, Advocate For the State : Mr. Prabhu Dayal Agrawal, Spl. P.P.

05/ Dated:-27.03.2023 Status report is on record which suggests that by judgment dated 06.04.2022 the accused persons have been acquitted.

In view of status report, this petition has become infructuous.

Accordingly, this petition is dismissed as infructuous.

(Sanjay Kumar Dwivedi, J.) Satyarthi/-