Dr. Prakash Singh vs The Bharat Coking Coal Limited And ...
2023 Latest Caselaw 1350 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W.P.(S) No. 3702 of 2016
            Dr. Prakash Singh                     ...   ... Petitioner
                                 Versus
            The Bharat Coking Coal Limited and Ors. ... ... Respondents
                                 With
                           W.P.(S) No. 3359 of 2008
            Dr. Prakash Singh                     ...   ...   Petitioner
                                 Versus
            The Coal India Limited and Ors.       ...   ... Respondents
                                 ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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19/27.03.2023

1. Learned counsel for the petitioner Mr. Deepak Kumar Dubey is present.

2. Nobody appears on behalf of the respondents.

3. Arguments concluded.

4. Post these cases on 29.03.2023 for dictation of judgment in open court at 2:15 p.m.

(Anubha Rawat Choudhary, J.) Mukul