Citation : 2023 Latest Caselaw 1348 Jhar
Judgement Date : 27 March, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Revision No. 138 of 2011
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Binod Kumar Mandal @ Vinod Mandal ... Petitioner Versus The State of Jharkhand ... Opposite Party
CORAM : HON'BLE MR. JUSTICE AMBUJ NATH
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For the Petitioner :
For the State : Mr. Jitendra Pandey, A.P.P.
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10/27.03.2023.
Nobody appears on behalf of the petitioner, despite of the fact that valid notice has been served for his appearance.
Mr. Pratik Sen, learned counsel is appointed as Amicus Curiae in this case to assist this Court.
List this case on 11.04.2023.
Office is directed to supply the copy of the petition alongwith copy of judgment of learned trial court and the learned Appellate Court as well as deposition of witnesses to Mr. Pratik Sen, learned Amicus Curiae.
(Ambuj Nath, J.) Jay/-
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