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Gobardhan Bauri vs The State Of Jharkhand
2023 Latest Caselaw 1306 Jhar

Citation : 2023 Latest Caselaw 1306 Jhar
Judgement Date : 23 March, 2023

Jharkhand High Court

Gobardhan Bauri vs The State Of Jharkhand on 23 March, 2023

IN THE       HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. Revision No. 674 of 2009
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Gobardhan Bauri ...... .... Petitioner Versus The State of Jharkhand ..... .... Opp. Party

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CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Ms. Khushboo Kumari, Amicus Curiae For the State : Ms. Lily Sahay, A.P.P

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07/ Dated 23.03.2023

It appears that the impugned judgment was delivered by the undersigned in the capacity of Sessions Judge, Dhanbad.

Let this case go out of my list, so as to be listed before an appropriate Bench after the permission of Hon'ble the Chief Justice.

BS/                                                        (Ambuj Nath, J.)

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