Citation : 2023 Latest Caselaw 1226 Jhar
Judgement Date : 20 March, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 239 of 2022
Purshotam Goep @ Purusoutam Gope ... ... Appellant
Versus
The Union of India and others ... ... ... ... Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Appellant: Mrs. Indrani Sen Choudhary, Advocate Mr. Manoj Kumar Ram, Advocate For the Respondents: Mr. Prashant Pallav, D.S.G.I.
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04/Dated: 20.03.2023
The delay of one day in filing the instant appeal is condoned. I.A.
No.5550 of 2022 stands disposed of.
However, when we wanted to take up the matter on merit,
learned counsel for the appellant prayed for two weeks' time to prepare
compilation of the judgments in favour of the appellant.
Hence, list this matter on 10.04.2023 as fresh filing.
(Sanjaya Kumar Mishra, C.J.)
(Ananda Sen J.) Manoj/-
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