Rajendra Kumar vs Kiran Kumari Gupta
2023 Latest Caselaw 1166 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         First Appeal No. 14 of 2015
        Rajendra Kumar                               --- --- Appellant
                                     Versus
        Kiran Kumari Gupta                           --- --- Respondent

                                             .......

CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MR. JUSTICE DEEPAK ROSHAN For the Appellant : Mr. Sahil, Advocate For the Respondent : Mr. Sahdeo Choudhary, Advocate

35/16.03.2023 Amended memo of appeal has been filed by the appellant pursuant to the order dated 20.12.2022 incorporating the judgment of acquittal but no reply thereto has been filed, as per the said order, by the Respondent. The appeal is of the year 2015.

As such, list this case under the heading "For Hearing" as early as possible, as per its chronology.

(Aparesh Kumar Singh, J.)

(Deepak Roshan, J.) A.Mohanty