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Nileshwar Kumar Goud vs The State Of Jharkhand
2023 Latest Caselaw 1140 Jhar

Citation : 2023 Latest Caselaw 1140 Jhar
Judgement Date : 15 March, 2023

Jharkhand High Court
Nileshwar Kumar Goud vs The State Of Jharkhand on 15 March, 2023
                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Cont. Case (Civil) No. 96 of 2023

                  Nileshwar Kumar Goud, aged about 70 years, Son of late R.B. Pathak,
                  Resident of Mahalla - Devi Mandap Road, Hesal, P.O. - Hehal, P.S.
                  Sukhdeo Nagar, Town and District - Ranchi - Jharkhand - 834005
                                                      ...     ...      Petitioner
                                           Versus
                  1. The State of Jharkhand
                  2. Mr. Chandrashekhar S/o, not known to the petitioner, the Director,
                     Primary Education, Government of Jharkhand having its office at
                     Project Building, P.O. - Dhurwa, P.S. - Jagarnathpur, District -
                     Ranchi                       ...     ...       Opp. Parties
                                           ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner : Mr. Anshuman Kumar, Advocate For the Opp. Parties : Mr. Varun Prabhakar, A.C. to G.P III

---

02/15.03.2023 Learned counsels for the parties are present.

2. This contempt application has been filed against the Opposite parties for alleged willful disobedience and deliberate violation of the judgment / Order dated 05/04/2022 passed in W.P.(S). No.1064 of 2012.

3. Learned counsel for the petitioner submits that the order passed by this Court has been complied and he has no surviving grievance.

4. In view of the submissions made, this contempt proceeding is hereby dropped.

(Anubha Rawat Choudhary, J.) Saurav/

 
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