Neelam Singh And Others vs Dr. Sudha Sinha And Another
2023 Latest Caselaw 1062 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 L.P.A. No. 472 of 2022
              Neelam Singh and others          ... ...   ...   ...   Appellants
                                       Versus
              Dr. Sudha Sinha and another ...        ...     ...     ...   Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY

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For the Appellants: Mr. Anil Kumar Sinha, Sr. Advocate Mr. Kundan Kumar Ambastha, Advocate

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Oral Order 02/Dated: 02.03.2023

In view of the judgment passed by the Hon'ble Supreme Court

in Subal Paul Versus Malina Paul and another [(2003) 10 SCC

361], we are of the opinion that the appeal is maintainable.

Registry is directed to prepare a detailed stamp report.

List this matter on 06.04.2023.

(S. K. Mishra, C.J.)

(Rongon Mukhopadhyay, J.) Manoj/Umesh