Shiva Ramjee Mishra @ Shivramjee ... vs The State Of Jharkhand & Others
2023 Latest Caselaw 2209 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 3378 of 2019
     Shiva Ramjee Mishra @ Shivramjee Mishra ...      ...      Petitioner
                                    Versus
     The State of Jharkhand & Others           ...    ...      Respondents
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK

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For the Petitioner : Ms. Khushboo Kataruka, Advocate Ms. Shubham Kataruka, Advocate For the State : None

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12/ 19.06.2023 It has been argued by learned counsel for the petitioner that similar issue has already been decided by this Court in W.P.(S) No. 5148 of 2013 and the case of the petitioner is fully covered by the said judgment.

However, no one appears for the respondents. List this case after two weeks in order to give one more chance to the respondents.

(Dr. S. N. Pathak, J.) R.Kr.