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Mr. Soumitra Baroi vs Unknown
2023 Latest Caselaw 2188 Jhar

Citation : 2023 Latest Caselaw 2188 Jhar
Judgement Date : 16 June, 2023

Jharkhand High Court
Mr. Soumitra Baroi vs Unknown on 16 June, 2023
                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   A.B.A. No. 1141 of 2023
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               CORAM       :       SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Soumitra Baroi, Advocate. For the State : Mr. Arup Kr. Dey, A.P.P.

........

04/16.06.2023: Call for lower court record from the court concerned in connection with G.R. No. 2108 of 2017 (Trial No. 1166 of 2019), which was disposed of by the learned Judicial Magistrate, 1st Class, Dhanbad vide judgment dated 4.4.2019.

List this case on 14.7.2023.

       Anu/-                                                       (ANANDA SEN, J.)
 

 
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