Citation : 2023 Latest Caselaw 2480 Jhar
Judgement Date : 31 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 135 of 2020
M/s Heavy Engineering Corporation Limited ......Appellant
Versus
The State of Jharkhand and Others ... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
For the Appellant : Mr. Raunak Sahay, Advocate For the State : Ms. Sunita Kumari, AC to Sr. SC II
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Order No. 05/ Dated: 31st July 2023
After this Letters Patent Appeal was filed no step has been taken by the appellant-Heavy Engineering Corporation Limited to prosecute this matter.
Mr. Raunak Sahay, the learned counsel for the appellant states that now a decision has been taken to engage some other senior counsel because Mr. Anil Kumar Sinha, the learned senior counsel is not keeping well.
The learned counsel for the appellant tendered a copy of the Email dated 30th July 2023.
Taken on record.
Post this matter on 17th August 2023 under the heading "Final Disposal".
Before the next date of hearing, the learned counsel for the appellant shall prepare short synopsis, list of dates and produce compilation of judgments, if any.
(Shree Chandrashekhar, J.)
(Anubha Rawat Choudhary, J.) Tanuj/-
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