Citation : 2023 Latest Caselaw 2438 Jhar
Judgement Date : 24 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No. 7922 of 2022
Sukumar Rikhiyasan ... ... Petitioner
Versus
The State of Jharkhand ... ... Opposite Party
------
CORAM : HON'BLE MR. JUSTICE RATNAKER BHENGRA
-------
For the Petitioner : Mr. Raja Ravi Shekhar Singh, Advocate For the State : Mr. Naveen Kr. Gaujhu, A.P.P
--------
th Order No. 06 /Dated: 24 July, 2023 After some submission, learned counsel for the petitioner submits that he will procure some judgments regarding age and consent.
Put up this case on 31.07.2023. Till next of listing, interim order dated 01.11.2022 shall remain in force.
(Ratnaker Bhengra, J.) Satyendra/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!