N.R. Construction Private ... vs The State Of Jharkhand And Ors
2023 Latest Caselaw 2431 Jhar

Citation : 2023 Latest Caselaw 2431 Jhar
Judgement Date : 21 July, 2023

Jharkhand High Court

N.R. Construction Private ... vs The State Of Jharkhand And Ors on 21 July, 2023

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                      Arbitration Appeal No. 17 of 2009

            N.R. Construction Private Limited         ...     ...     Appellant
                                  Versus
            The State of Jharkhand and Ors. ...            ...       Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Indrajit Sinha, Advocate For the Respondents : Mr. Ashutosh Anand, Advocate

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18/21.07.2023

1. Learned counsel for the parties are present.

2. Arguments concluded.

3. Judgment is reserved.

(Anubha Rawat Choudhary, J.) Mukul

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