Citation : 2023 Latest Caselaw 2430 Jhar
Judgement Date : 21 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal No. 03 of 2021
------
Union of India ... ... Appellant Versus Anup & Company ... ... Respondent
-------
CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
------
For the UOI : Mr. Anil Kumar, ASGI;
Mr. Pratyush Kumar, CGC For the Respondent : Mr. Shresth Gautam, Advocate;
Mr. Tejo Mistri, Advocate; Mr. Aulia Begum, Advocate; Mr. Rajarshi Singh, Advocate
------
st Order No.09/ Dated: 21 July 2023 Judgment is pronounced in the open Court. Commercial Appeal No. 03 of 2021 is dismissed. Let the signed judgment be kept in the original file.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) SB/KNR
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!