Citation : 2023 Latest Caselaw 2429 Jhar
Judgement Date : 21 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal No. 23 of 2019
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M/s APCO INFRATECH LTD. ... ... Appellant Versus M/s MECON LTD. ... ... Respondent
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant(s) : Mr. Nitin Kumar Pasari, Advocate;
Ms. Sidhi Jalan, Advocate;
Mr. Shubham Choudhary, Advocate For the Respondent : Mr. Manish Mishra, Advocate
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st Order No.19/ Dated: 21 July 2023 The learned counsels appearing for the parties have referred to "Reliance Infrastructure Ltd. v. State of Goa" 2023 SCC OnLine SC 604, "Alupro Building Systems Pvt. Ltd. v. Ozone Overseas Pvt. Ltd." 2017 SCC OnLine Del. 7228, "Oriental Structural Engineers Private Limited v. State of Kerala" (2021) 6 SCC 150, "Indian Oil Corporation Ltd. and others v. Sathyanarayana Service Station and another" 2023 SCC OnLine SC 597, "Oil & Natural Gas Corporation Ltd. v. Saw Pipes Ltd." (2003)5 SCC 705 and " MSK Projects India (JV) Limited v. State of Rajasthan and another" (2011) 10 SCC 573 to fortify their respective contentions.
Judgment reserved.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) SB/KNR
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