Citation : 2023 Latest Caselaw 2427 Jhar
Judgement Date : 21 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
D.Ref. No. 01 of 2022
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State through informant Aarti Devi ...... Appellant Versus Dablu Modi ... ... Respondent with Cr. Appeal (DB) No. 272 of 2022 Dablu Modi ... ... Appellant Versus The State of Jharkhand ... ... Respondent
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant-State : Mr. Pankaj Kumar, PP [In D.Ref. No. 01 of 2022] For the Convict : Mr. Sheo Kumar Singh, Advocate;
Mr. R.N.Chatteya, Advocate For the State : Mr. Saket Kumar, APP [In Cr.A.(DB) No. 272 of 2022]
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st Order No. 12/ Dated: 21 July 2023 Heard Mr. Sheo Kumar Singh, the learned counsel for the convict and Mr. Pankaj Kumar, the learned Public Prosecutor.
Judgment reserved.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) SB/Nibha
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