Leyakat Sheikh And Others vs The State Of Bihar (Now Jharkhand)
2023 Latest Caselaw 2400 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr. Appeal (DB) No. 234 of 1995(P)
           Leyakat Sheikh and others     ...  ...   ...   ...    Appellants
                              Versus
           The State of Bihar (now Jharkhand) ...     ...     ...    Respondent
                              WITH
                       Cr. Appeal (DB) No. 184 of 1995(P)
           Tajamul Sheikh             ...   ...   ...   ...   ...  Appellant
                              Versus
           The State of Bihar (now Jharkhand) ...         ...     ...  Respondent
                              ---------
           CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
                        SRI SANJAY KUMAR DWIVEDI, J.

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For the Appellants: Mr. Rajeeva Sharma, Sr. Advocate Mr. K.K. Ojha, Advocate Mr. Saurabh Shekhar, Amicus For the State: Mr. Pankaj Kumar, P.P.

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22/Dated: 20.07.2023

Hearing concluded.

Judgment is reserved.

(Sanjaya Kumar Mishra, C.J.)

(Sanjay Kumar Dwivedi, J.) Manoj/MM