Sanjay Kumar Choubey vs The State Of Jharkhand And Others
2023 Latest Caselaw 2336 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P. (C) No. 1122 of 2012

                    Sanjay Kumar Choubey                        ...       ...   Petitioner
                                          Versus
                 The State of Jharkhand and others      ...        ...      Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Indrajit Sinha, Advocate : Mr. Ajay Kumar Sah, Advocate : Ms. Prerna Jhunjhunwala, Advocate For the Respondents : Mr. Rakesh Kumar Sahi, Advocate

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11/17.07.2023 Learned counsel for the parties are present.

2. Arguments concluded.

3. Post this case for dictation of judgment on 18.07.2023.

(Anubha Rawat Choudhary, J.) Binit