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For The vs For The
2023 Latest Caselaw 2275 Jhar

Citation : 2023 Latest Caselaw 2275 Jhar
Judgement Date : 7 July, 2023

Jharkhand High Court
For The vs For The on 7 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (SJ) No. 1838 of 2003
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellant : Mr. A.K. Sahani, Advocate For the Respondent : APP

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13/ 07.07.2023 Argument concluded.

2. Put up this case on 21.07.2023 for judgment.

(Deepak Roshan, J.)

Pramanik/

 
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