M/S K.P. Indane Service vs The State Of Jharkhand & Others
2023 Latest Caselaw 2268 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P.(T) No. 3279 of 2023
            M/s K.P. Indane Service.                     --- Petitioner
                                       Versus
            The State of Jharkhand & Others              --- Respondents
                                       ------

Coram: THE HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY THE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner : Mr. N.K. Pasari, Advocate For the Respondents : Mr. A.K. Yadav, Sr. S.C. 1

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02/5.7.2023 It has been submitted by the learned counsel for the petitioner that the present case is squarely covered by the judgment rendered in W.P.T. No. 2659 of 2021.

Learned A.C. to Sr. S.C. 1 prays for two weeks' time to verify the aforesaid contention.

List this case on 27.7.2023.

(Rongon Mukhopadhyay,J)

(Deepak Roshan, J) Rakesh/-