The Principal Commissioner Of ... vs M/S. Jai Maa Jagdamba Flour Pvt. ...
2023 Latest Caselaw 415 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Tax Appeal No. 16 of 2021
                                       ---------

The Principal Commissioner of Income Tax, Dhanbad ..... Appellant Versus M/s. Jai Maa Jagdamba Flour Pvt. Limited, Dhanbad .... Respondent

---------

CORAM : HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Appellant : Mr. R.N.Sahay, Sr. S.C. For the Respondent : Mr. Nitin Kr. Pasari, Adv.

08/23.01.2023 As prayed for by the learned counsel for the Assesse, the matter is passed over for the day for submitting written notes and compilation of judgments.

Let the name of Mr. R. N. Sahay, Sr. S.C appear in the cause list in place of erstwhile learned counsel for the appellant.

(Aparesh Kumar Singh, A.C.J.)

(Deepak Roshan, J.) Fahim/Amardeep/