Chandan Makharia & Ors vs The State Of Jharkhand & Anr
2023 Latest Caselaw 383 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr.M.P. No. 351 of 2018
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Chandan Makharia & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opposite Parties

CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioners : Mr. Rajesh Kumar, Advocate For the State : Mr. A.P.P.

For O.P. No. 2 : Mr. Arvind Kumar Choudhary, Advocate

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Order No. 05 / Dated: 20th January, 2023

Learned counsel for the petitioners and counsel for the State as also learned counsel for opposite party No. 2, are present.

Learned counsel appearing on behalf of opposite party No. 2, seeks adjournment to file counter in this case.

In the meantime, let the present status of the case be called for from the concerned Court regarding the status of this case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within six weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email.

J.Minj                                               (Navneet Kumar, J.)