(Arvind Kumar Singh vs . Union Of India And Ors.)
2023 Latest Caselaw 273 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               W.P. (S) No. 1541 of 2018
                (Arvind Kumar Singh Vs. Union of India and Ors.)
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

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For the petitioner(s): Mr. Prabhash Kumar, Advocate. For the respondent(s): Mr.Prashant Vidhyarthi and Romit Kumar, CGC.

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07/16.01.2023: This petitioner will be heard.

ADMIT.

It will be open to the petitioner to file supplementary affidavit bringing on record the final order/judgment passed in trial arising out of Raghopur P.S. Case No. 20/2016 dated 16.4.2016 registered for the offence under Sections 302/34 of the Indian Penal Code and Section 27 of the Arms Act.

Anu/-CP2. (ANANDA SEN, J.)