Citation : 2023 Latest Caselaw 25 Jhar
Judgement Date : 2 January, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 1921 of 2010
M/s Shree Nanak Ferro Alloys Pvt. Ltd. ... ... Petitioner
Versus
Jharkhand State Electricity Board and Ors.
... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. Dhananjay Kr. Pathak, Advocate For the Respondents : Mr. Mukesh Kumar Sinha, Advocate
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06/02.01.2023 Learned counsel for the parties are present.
2. Learned counsel for the parties submit that they do not have the copy of the brief.
3. Office is directed to provide a soft copy of the entire records of this case and also the soft copies of the order passed in L.P.A. No.343 of 2016 as well as L.P.A. No.350 of 2015 to the learned counsel for the parties and place a copy of the same in this record also.
4. Learned counsel for the parties are directed to prepare short synopsis of arguments, list of dates and also provide copies of the judgments on which they seek to rely upon much prior to the next date of hearing.
5. Post this case on 23.01.2023.
6. Office is directed to print the name of Mr. Mukesh Kumar Sinha, Advocate in the cause list from the side of the respondents.
(Anubha Rawat Choudhary, J.) Saurav/
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