Citation : 2023 Latest Caselaw 19 Jhar
Judgement Date : 2 January, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 220 of 2020
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Dinabandhu Mahato @ Dina Bandhu Mahto ... ... Appellant Versus Mecon Ltd.,Doranda, Ranchi and others ... ... Respondents
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant : Mr. Rahul Kumar, Advocate For the Respondent No.1: Mr.Amitabh, Advocate
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nd Order No.11/ Dated: 2 January 2023 Mr. Rahul Kumar, the learned counsel appears for the appellant and Mr. Amitabh, the learned counsel appears for the respondent No.1.
Learned counsels for the parties shall file short synopsis and judgments, if any.
Post this matter on 17th January 2023 under the heading "Final Disposal.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) SB/Nibha
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