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State Of Jharkhand vs Webel Technology Limited
2023 Latest Caselaw 869 Jhar

Citation : 2023 Latest Caselaw 869 Jhar
Judgement Date : 22 February, 2023

Jharkhand High Court
State Of Jharkhand vs Webel Technology Limited on 22 February, 2023
            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                       Arbitration Appeal No. 06 of 2009

                State of Jharkhand                      ...       ...   Appellant
                               Versus
            Webel Technology Limited  ...  ...    Respondent
                               ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

14/22.02.2023

1. Post this case on 02.03.2023 for judgment.

(Anubha Rawat Choudhary, J.) Mukul

 
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