The State Of Jharkhand And Others vs Om Prakash Gupta And Others
2023 Latest Caselaw 867 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 L.P.A. No. 283 of 2022
              The State of Jharkhand and others ...     ...  ...    Appellants
                                       Versus
              Om Prakash Gupta and others          ...    ...    ...    Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants: Mr. Ashish Kumar Thakur, A.C. to A.A.G-III

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Oral Order 08/Dated: 22.02.2023

Learned counsel for the appellants submits that he has already

filed certified copy of the impugned judgment.

List this case on 22.03.2023 after fresh stamp report.

(S.K. Mishra, C.J.)

(Sujit Narayan Prasad, J.) Manoj/Saket