Sanjeev Ram & Others vs The State Of Bihar (Now Jharkhand)
2023 Latest Caselaw 629 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Criminal Appeal (DB) No.5 of 1994(P)
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Sanjeev Ram & Others .... ... Appellants Versus The State of Bihar (now Jharkhand)... ... Respondent With Criminal Appeal (DB) No.54 of 1994(P)

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Jai Prakash Ram .... ... Appellant Versus The State of Bihar (now Jharkhand)... ... Respondent

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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Appellants : Mr. A.K.Kashyap, Sr. Advocate Mr. Rakesh Ranjan, Advocate [In Cr.A. No.5/1994] Mr. P.P.N.Roy, Sr. Advocate [In Cr.A. No.54/1994] For the State : Mr. Ravi Prakash, Spl. P.P.

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Order No. 06/Dated 6th February, 2023

Heard Mr. A.K.Kashyap, learned senior counsel

assisted by Mr. Rakesh Ranjan, appearing for the

appellants in Criminal Appeal (DB) No. 5 of 1994 and Mr.

P.P.N. Roy, learned senior counsel assisted by Mr. Rakesh

Ranjan, appearing for the appellants in Criminal Appeal

(DB) No. 54 of 1994.

Argument concluded.

Judgment reserved.

(Sujit Narayan Prasad, J.)

(Subhash Chand, J.)

Birendra/