Sushil Kumar Choudhary vs The State Of Jharkhand & Anr
2023 Latest Caselaw 628 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. Revision No. 373 of 2016
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Sushil Kumar Choudhary ... Petitioner Versus The State of Jharkhand & Anr. ... Opposite Parties

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Mr. Pramod Kr. Choudhary, Advocate For the State : Mr. Jitendra Pandey, A.P.P.

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05/06.02.2023.

This criminal revision application has been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Acting Chief Justice.

(Ambuj Nath, J.) Jay/-