Chandra Shekhar Singh And Others vs The State Of Jharkhand And Others
2023 Latest Caselaw 535 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   (Letters Patent Appellate Jurisdiction)

                            LPA No. 244 of 2020

Chandra Shekhar Singh and others                            ....     Appellants
                                    Versus
The State of Jharkhand and others                            .... Respondents

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the Appellants : Mrs. Ritu Kumar, Advocate For the Respondent-JPSC : Mr. Sanjay Piprawall, Advocate Mr. Prince Kumar, Advocate Mr. Rakesh Ranjan, Advocate For the State : Mr. Manoj Kumar, GA-III For the Respondent-UOI : Mr. Jitendra Tripathi, Advocate For the Respondent-UGC : Mr. Laxman Kumar, Advocate

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Order No.13/Dated: 1st February 2023 On account of paucity of time, this matter could not be heard today.

Post this matter on 20th February 2023. The learned counsels appearing for the parties undertake to file written notes of argument and compilation of judgment, if any, before the next date of hearing.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.)

RKM/