Citation : 2023 Latest Caselaw 4380 Jhar
Judgement Date : 1 December, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No.1108 of 2023
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Radhe Shayam Giri & Others ... Petitioners
-versus-
Balram Bharti ... Opposite Party
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CORAM : SRI ANANDA SEN, J.
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For the Petitioners : Mr. Pratyush Kumar, Advocate For the Opp. Parties :
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5/ 01.12.2023 I.A. No.9987 of 2023 Defect as pointed by the Office is ignored in view of the averments made in I.A. No.9987 of 2023 as the heirs of the deceased are already on record and the deceased died after pronouncement of the judgment in Second Appeal.
I.A. No.9987 of 2023 stands disposed of.
List this case under the heading "For Admission" on 19.01.2024.
(Ananda Sen, J.) Kumar/Cp-02
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