Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajen Doraiburu @ Rajan Doraiburu vs The State Of Jharkhand
2023 Latest Caselaw 3302 Jhar

Citation : 2023 Latest Caselaw 3302 Jhar
Judgement Date : 31 August, 2023

Jharkhand High Court
Rajen Doraiburu @ Rajan Doraiburu vs The State Of Jharkhand on 31 August, 2023
             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Revision No. 594 of 2021
                                    ....

Rajen Doraiburu @ Rajan Doraiburu ...... Petitioner Versus The State of Jharkhand ...... Opp. Party

-----

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

-----

For the Petitioner : Mr. Anjani Kumar, Advocate For the State : A.P.P.

......

07/31.08.2023 Heard learned counsel for the petitioner and learned A.P.P.

Put up this case on 11.09.2023 for judgment.

(Sanjay Prasad, J.) Kamlesh/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter