Sandhya Bhagat & Anr vs The State Of Jharkhand & Anr
2023 Latest Caselaw 3215 Jhar

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cr.M.P. No. 1737 of 2023
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Sandhya Bhagat & Anr. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Petitioner : Mr. Krishna Murari, Advocate For the State : Mr. Shiv Shankar Kumar, Addl. P.P. For O.P. No.2 : Mr. Gaurav Priyadarshi, Advocate

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Order No.03 Dated- 28.08.2023 Heard the parties.

Learned counsel for the petitioners submits that in view of the judgment passed today in Cr.M.P. No. 1550 of 2023, he seeks permission of this Court to withdraw this criminal miscellaneous petition.

Accordingly, this criminal miscellaneous petition is dismissed as withdrawn.

Sonu-Gunjan/- (Anil Kumar Choudhary, J.)