A.K. Sharma vs Tata Steel Limited
2023 Latest Caselaw 3178 Jhar

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                (Letters Patent Appellate Jurisdiction)
                      L.P.A. No. 160 of 2022

A.K. Sharma                                                     ......Appellant
                                Versus
Tata Steel Limited                                            ....Respondent
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the Appellant : Mr. Pradyumna Poddar, Advocate For the Respondent : Mr. Manish Mishra, Advocate

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Order No. 05 / Dated: 25th August 2023 Parties have appeared.

Post this matter on 13th September 2023 under the heading "Final Disposal".

The learned counsels appearing for the parties undertake that two days prior to the next date of hearing they shall be filing short synopsis and written submissions and produce the judgments, if any, they intend to rely upon.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) R.K.