Chandra Shekhar Nath Ganjhu vs The State Of Jharkhand And Others
2023 Latest Caselaw 3153 Jhar

Citation : 2023 Latest Caselaw 3153 Jhar
Judgement Date : 24 August, 2023

Jharkhand High Court

Chandra Shekhar Nath Ganjhu vs The State Of Jharkhand And Others on 24 August, 2023

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  L.P.A. No. 564 of 2015

         Chandra Shekhar Nath Ganjhu        ...   ...   ...  Appellant
                                 Versus
         The State of Jharkhand and others ...      ...     ...  Respondents
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         CORAM:        SRI SANJAYA KUMAR MISHRA, C.J.
                            SRI ANANDA SEN, J.

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For the Appellant: Mr. Rahul Kumar Gupta, Advocate For the Respondents: Mr. Sachin Kumar, A.A.G.-II

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22/Dated: 24.08.2023

Hearing concluded.

Judgment is reserved.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) APK/VK

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