Dr. Nishikant Dubey vs Union Of India And Others
2023 Latest Caselaw 2997 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P. (PIL) No. 4629 of 2021
           Dr. Nishikant Dubey      ...     ... ...   ...    ...   Petitioner
                                    Versus
           Union of India and others        ...   ...     ...     ...    Respondents
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           CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
                        SRI ANANDA SEN, J.

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For the Petitioner: Ms. Shivani Jaluka, Advocate For the UOI: Mr. Prashant Kumar Singh, Sr. S.C. For the State: Mr. Rajeev Ranjan, A.G.

Mr. Piyush Chitresh, A.C. to A.G.

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16/Dated: 18.08.2023

Heard.

Reserved for the judgment.

In the meantime, learned Advocate General for the State will file

the State Government's affidavit within three working days.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Manoj/MM